Senbo Engineering Ltd vs East Central Railway
2022 Latest Caselaw 1925 Jhar

Citation : 2022 Latest Caselaw 1925 Jhar
Judgement Date : 11 May, 2022

Jharkhand High Court

Senbo Engineering Ltd vs East Central Railway on 11 May, 2022

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       Commercial Appeal No. 04 of 2021
           Senbo Engineering Ltd ...     ... ...  ...    ...  Appellant
                                 Versus
           East Central Railway  ...       ...   ...    ...      ...  Respondent
                                 ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Appellant: Mr. Nand Kishore Singh, Advocate For the Respondent: Mr. Pratyush Kumar, C.G.C.

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Oral Order 16/Dated: 11.05.2022

Heard the parties at length.

Judgment is reserved.

(Dr. Ravi Ranjan, C.J.)

(Sujit Narayan Prasad, J.) Manoj/VK

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