Suraj Prasad & Ors vs The State Of Jharkhand & Anr
2022 Latest Caselaw 1247 Jhar

    IN THE HIGH COURT OF JHARKHAND AT RANCHI
               Cr. M.P. No. 2767 of 2012
                               ------

Suraj Prasad & Ors. ... ... Petitioners Versus The State of Jharkhand & Anr. ... ... Opp. Parties

--------

CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR

--------

   For the Petitioner          :       Mrs. J.K. Mazumdar, Advocate
   For the State               :       A.P.P.
   For the Opp. Party No. 2    :       Mr. A.K. Pandey, Advocate
                               --------

Order No. 04: Dated: 29th March, 2022 Learned counsel for the parties is present. Let status report be called for from the concerned Court regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299. The report must be received within twelve weeks from the date of receipt of this order.

Let this order be communicated either through the FAX or Email.

(Navneet Kumar, J.) MM