Citation : 2022 Latest Caselaw 2874 Jhar
Judgement Date : 26 July, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
M.A. No. 173 of 2019
Pawan Kumar Rana @ Pawan Kumar............ Appellants
Versus
Dinesh Yadav & Ors............ Respondents
......
Coram: Hon'ble Mr. Justice Ananda Sen ......
4/26.07.2022 Mr. A.K.Das, learned counsel accepts notice on behalf of Respondent No. 3 Reliance General Insurance Company Limited.
Counsel for the appellant will serve two copies of the memo of appeal alongwith impugned judgment in the office of Mr. A. K. Das.
List this case after two weeks under the same heading for considering the Limitation Petition.
In the meantime, call for the lower court records.
(Ananda Sen, J) Mukund/-
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