Citation : 2022 Latest Caselaw 591 Jhar
Judgement Date : 21 February, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. M.P. No. 997 of 2012
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Sidhendu Kumar Biswas @ Bipad Bhanjan Biswas & Ors. Versus The State of Jharkhand & Anr.
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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR
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Order No. 03: Dated: 21 February, 2022 st
Mr. Bishambhar Shastri, learned A.P.P. for the State is present and Mr. Dipak, learned counsel for the Opp. Party No. 2 are present.
Let a status report be called for from the concerned Court regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299. The report must be received within six weeks from the date of receipt of this order.
Let this order be communicated either through the FAX or Email.
(Navneet Kumar, J.) MM
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