M/S. Rungta Mines Ltd vs The State Of Jharkhand
2022 Latest Caselaw 558 Jhar

               IN THE HIGH COURT OF JHARKHAND AT RANCHI

                               Cr. M.P. No. 2729 of 2018

            M/s. Rungta Mines Ltd. ...       ...      ...     Petitioner
                                    Versus
            1. The State of Jharkhand
            2. Gautam Mahatha                     ...     ...      Opp. Parties
                                      ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

For the Petitioner : Mr. Indrajit Sinha, Advocate : Mr. Ajay Kumar Sah, Advocate For the State : Mr. Rajneesh Vardhan, Advocate For the O.P. No. 2 :Mr. Ranjan Kumar Singh, Advocate

Through Video Conferencing

11/18.02.2022

1. Heard learned counsel for the parties.

2. Arguments are concluded.

3. As the court time is over, post this case for dictation of judgment on 25.02.2022 in open court.

(Anubha Rawat Choudhary, J.) Binit/