Prabhat Kumar Pandey vs The State Of Jharkhand And Ors
2022 Latest Caselaw 285 Jhar

                   IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                 Cr. M.P. No.1453 of 2012

                  Prabhat Kumar Pandey                          ...     ...      Petitioner
                                           Versus
                  The State of Jharkhand and Ors.         ...       ... Opposite Parties
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. Indrajit Sinha, Advocate For the O.P. No.2 : Mr. S.K. Sharma, Advocate : Mr. Abhay Prakash, Advocate For the State : Mr. Veervijay Pradhan, Advocate

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Through Video Conferencing

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08/04.02.2022 Learned counsel for the petitioner Mr. Indrajit Sinha, is present.

2. Learned counsel for the opposite party no.2 Mr. S.K. Sharma along with Mr. Abhay Prakash, and learned counsel for the State Mr. Veervijay Pradhan, are also present.

3. At the request of the learned counsel for the opposite party no.2, the matter is adjourned and directed to be posted on 25.02.2022 under the heading for 'Final Disposal'.

4. The parties may file a short synopsis of arguments along with the judgments they seek to rely upon.

(Anubha Rawat Choudhary, J.) Saurav/