The Central Coalfields Limited ... vs M/S. Shree Balaji Coal Trader Ltd
2022 Latest Caselaw 259 Jhar

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      (Letters Patent Appellate Jurisdiction)

                            L.P.A. No. 612 of 2018

 The Central Coalfields Limited and others                         ......Appellants
                                 Versus
 M/s. Shree Balaji Coal Trader Ltd.                               ... Respondent

                                   ---------------

(Through V.C.)

CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA

For the Appellants : Mr. Anoop Kr. Mehta, Advocate For the Respondent : Mr. Nitin Kr. Pasari, Advocate

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rd Order No.06/ Dated: 03 February 2022 Mr. Anoop Kr. Mehta, the learned counsel, appears for the appellants and Mr. Nitin Kr. Pasari, the learned counsel, appears for the respondent.

The learned counsels for the parties have already submitted the compilation of judgments.

That shall be taken on record. Post this matter on 08th February 2022.

(Shree Chandrashekhar, J.)

(Ratnaker Bhengra, J.)

RKM