Mahendra Prasad Verma @ Mahendra ... vs The State Of Jharkhand & Another
2022 Latest Caselaw 3242 Jhar

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              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           W.P.(Cr.) No. 339 of 2022

        Mahendra Prasad Verma @ Mahendra Pd. Verma & Another
                                                          ...... Petitioners
                                 Versus
        The State of Jharkhand & Another             ...... Respondents

              CORAM:        HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
                                   ---------

For the Petitioners : Mr. Anjani Kumar Singh, Advocate For the State : Mrs. Bandana Singh, A.C. to G.A.-II ..........

3/Dated: 17/08/2022 Learned counsel for the petitioners submits that the case of the

petitioner is fully covered with the judgment of this Court in the case M/s Shree

Bholey Alloys Pvt. Ltd. Vs. The State of Jharkhand & Another (W.P.(Cr.) No. 77

of 2021).

Learned counsel for the State shall examine the said case and assist the

Court on the next date.

Let this matter appear in the next week.

( Sanjay Kumar Dwivedi, J.) Satyarthi/