Chitra Kumari vs The State Of Jharkhand & Others
2022 Latest Caselaw 3214 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI

                          W. P. (S) No. 3425 of 2017

                Chitra Kumari                            ...     ...   Petitioner
                                    Versus
              The State of Jharkhand & Others ...         ...       Respondents
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. Ajit Kumar, Advocate For the Respondents : Mr. Ravi Kerketta, Advocate : Mr. Piyush Anand, Advocate : Mr. Satyam Parmar, Advocate 14/16.08.2022

1. Heard the learned counsel for the parties.

2. Arguments concluded.

3. Post this case tomorrow i.e., on 17.08.2022 for dictation of judgment.

(Anubha Rawat Choudhary, J.) Mukul