Citation : 2022 Latest Caselaw 3014 Jhar
Judgement Date : 3 August, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
M.A. No. 309 of 2019
......
6/03.08.2022 Mr. Manish Kumar, learned counsel accepts notice on behalf of Respondent No. 2- the New India Assurance Company Limited.
Counsel for the appellants will serve two copies of the memo of appeal alongwith the impugned judgment on Mr. Ashutosh Anand.
Let the name of Mr. Manish Kumar, learned counsel be printed in the daily cause list on behalf of Respondent No. 2.
List this case after two weeks.
(Ananda Sen, J) Mukund/-
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