Shibesh Chandra Mishra vs The State Of Jharkhand & Anr
2022 Latest Caselaw 2974 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        Cr.M.P. No. 1836 of 2012
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Shibesh Chandra Mishra ... ... Petitioner Versus The State of Jharkhand & Anr. ... ... Opposite Parties

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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR

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For the Petitioner : Mr. Mahesh Tiwari, Advocate For the State : Mr. Rakesh Kumar Sinha, A.P.P. For O.P. No. 2 : Mr. A.K.Sahani, Advocate

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Order No. 07 / Dated: 02nd August, 2022

Learned counsel for the petitioner and learned counsel for the State as also learned counsel for the opposite party No. 2 are present.

The case is listed after a long period of time. Let the present status of these cases be called for from the concerned Court regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299.

The report must be received within six weeks from the date of receipt of this order.

Let this order be communicated either through FAX or Email. On the request of the parties, let this case be listed on 11th October, 2022.

J.Minj                                               (Navneet Kumar, J.)