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4/02.08.2022 Counsel For The vs Unknown
2022 Latest Caselaw 2967 Jhar

Citation : 2022 Latest Caselaw 2967 Jhar
Judgement Date : 2 August, 2022

Jharkhand High Court
4/02.08.2022 Counsel For The vs Unknown on 2 August, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
M.A. No. 316 of 2019

4/02.08.2022

Counsel for the appellants will serve two copies of the memo of appeal alongwith the impugned judgment in the office of the learned Additional Solicitor General of India, Jnarkhand, Ranchi.

(Ananda Sen, J) Mukund/-

 
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