Sheela Devi & Ors vs Daya Nand Prasad & Anr
2022 Latest Caselaw 2964 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                     M.A. No. 485 of 2019
           Sheela Devi & Ors............                       Appellants
                                  Versus
           Daya Nand Prasad & Anr............                        Respondents
                                  ......

Coram: Hon'ble Mr. Justice Ananda Sen ......

4/02.08.2022 Mr. G.C.Jha, learned counsel accepts notice on behalf of Respondent No. 2-United India Insurance Company Limited.

Counsel for the appellants will serve two copies of the memo of appeal alongwith the impugned judgment on Mr. G.C.Jha.

Let the name of Mr. G.C.Jha, learned counsel appear in the daily cause list on behalf of Respondent No. 2.

Issue notice to Respondent No. 1 in the limitation matter, for which requisite etc. under ordinary process must be filed within one week.

(Ananda Sen, J) Mukund/-