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(Birendra Sharma & Anr. vs . The State Of Jharkhand & Ors.)
2022 Latest Caselaw 1609 Jhar

Citation : 2022 Latest Caselaw 1609 Jhar
Judgement Date : 21 April, 2022

Jharkhand High Court
(Birendra Sharma & Anr. vs . The State Of Jharkhand & Ors.) on 21 April, 2022
                      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                 W.P.(S). No. 412 of 2018
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(Birendra Sharma & Anr. Vs. the State of Jharkhand & Ors.)

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CORAM: THE HON'BLE MR. JUSTICE DR. S.N.PATHAK

For the Petitioner : Mr. Binod Kumar, Advocate For the State : Mr. Karan Shahdeo, AC to SC-II

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13/ 21.04.2022 It has been very fairly submitted by learned counsel for the respondent-State that issue involved in this writ petition has already been decided by this Court in W.P.(S). No. 277 of 2018 and other analogous cases.

However, learned counsel petitioner prays for some time to go through the said judgment.

As prayed, list this case on 09.06.2022 for further hearing.

(Dr. S.N. Pathak, J.) kunal/-

 
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