Partho Sarthi Pandey @ Partha ... vs The State Of Jharkhand & Another
2021 Latest Caselaw 3741 Jhar

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               Cr.M.P. No. 2263 of 2020
               Partho Sarthi Pandey @ Partha Sarathi Pandey          ... Petitioner
                                          -Versus-
               The State of Jharkhand & another                      ... Opposite Parties
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CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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For the Petitioner : Mr. R.S. Mazumdar, Sr. Advocate For the Opposite Party-State : Mr. P.A.S. Pati, G.A.-II

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06/30.09.2021. This criminal miscellaneous petition has been taken through Video

Conferencing in view of the guidelines of the High Court taking into account

the situation arising due to COVID-19 pandemic.

Mr. R.S. Mazumdar, learned Senior counsel for the petitioner and

Mr. P.A.S. Pati, learned counsel for the State jointly seeks a week's time to

examine the judgment on the point, as delivered by this Court.

Post this matter on 20.10.2021.

Interim order dated 01.12.2020 is extended, till the next date.

(Sanjay Kumar Dwivedi, J.) Ajay/