Citation : 2021 Latest Caselaw 3700 Jhar
Judgement Date : 29 September, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 229 of 2021
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M/s. Tata Steel Processing and Distribution Limited.... ... Appellant
Versus Kripa Shankar Tiwari ..... ... Respondent
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CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
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For the Appellant : Mr. V. P. Singh, Sr. Advocate Mr. Abhijeet Kr. Singh, Advocate
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Oral Order 4/ Dated 29.09.2021
Let this matter be listed on 04.10.2021 alongwith L.P.A.
No.227 of 2021, which, according to the learned counsel for the appellant,
arises out of the same impugned Judgment.
(Dr. Ravi Ranjan, C.J.)
DS/BS (Sujit Narayan Prasad, J.)
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