Rishabh Swadeshi (Jv) vs Jharia Rehabilitation & ...
2021 Latest Caselaw 3530 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI

                              L.P.A. No. 13 of 2021

            Rishabh Swadeshi (JV)       ... ...   ...   Appellant
                                  Versus
            Jharia Rehabilitation & Development Authority through its
            Managing Director and others      ...   ...     Respondents
                                    ---

CORAM: HON'BLE MR. JUSTICE APARESH KUMAR SINGH HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

                       Through: Video Conferencing

             For the Appellant           : Mr. Indrajit Sinha, Advocate
             For the respondent          :
                                   ---

4/21.09.2021           Learned counsel for the appellant Mr. Indrajit Sinha

has made submission in support of the challenge to the impugned judgment by which the disqualification of the appellant in technical bid was upheld. However, he seeks some more time to come prepared and if necessary, submit written notes on the salient points of challenge. Accordingly, matter be listed on 28.09.2021.

(Aparesh Kumar Singh, J.)

(Anubha Rawat Choudhary, J.) Binit/