Citation : 2021 Latest Caselaw 4109 Jhar
Judgement Date : 29 October, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
C.M.P. No. 219 of 2021
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CORAM HON'BLE MR. JUSTICE RAJESH SHANKAR
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03/29.10.2021 The case is taken up through Video Conferencing.
Learned counsel for the petitioner, after arguing the case for a while,
prays for an adjournment to place certain judgments in support thereof.
In view of the said prayer, put up this case after three weeks under
appropriate heading.
Satish/- (RAJESH SHANKAR, J)
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