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Tinku Prasad Saha vs Suman Sah
2021 Latest Caselaw 4079 Jhar

Citation : 2021 Latest Caselaw 4079 Jhar
Judgement Date : 28 October, 2021

Jharkhand High Court
Tinku Prasad Saha vs Suman Sah on 28 October, 2021
           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               First Appeal No. 18 of 2021
           Tinku Prasad Saha                                    ...         Appellant
                                            Versus
           Suman Sah                                            ...           Respondent
                               With
                               First Appeal No. 39 of 2021
            Shankar Kumar Rajak                                 ...        Appellant
                                            Versus
            Poonam Devi                                        ...         Respondent
                                     ----

CORAM: Hon'ble Mr. Justice Aparesh Kumar Singh Hon'ble Mrs. Justice Anubha Rawat Choudhary

---

For the Appellants : Mr. Soumitra Baroi, Advocate in FA 18/21 Mr. Ashutosh Anand, Advocate in FA 39/2021 For the Amicus Curiae : Mr. Indrajit Sinha, Advocate

---

05/28.10.2021 Learned Amicus Curiae, Mr. Indrajit Sinha has submitted additional written notes with a compilation of judgments.

As prayed for, let the matters appear on 18th November, 2021.

(Aparesh Kumar Singh, J)

(Anubha Rawat Choudhary, J) Jk

 
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