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Harinarayan Yadav vs Smt. Uma Devi @ Rambhwa Devi
2021 Latest Caselaw 4477 Jhar

Citation : 2021 Latest Caselaw 4477 Jhar
Judgement Date : 29 November, 2021

Jharkhand High Court
Harinarayan Yadav vs Smt. Uma Devi @ Rambhwa Devi on 29 November, 2021
                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                    First Appeal No. 17 of 2020

             Harinarayan Yadav                        ---        ---    Appellant
                                               Versus
              Smt. Uma Devi @ Rambhwa Devi            ---        ---   Respondent
                                                 ---

CORAM: Hon'ble Mr. Justice Aparesh Kumar Singh Hon'ble Mrs. Justice Anubha Rawat Choudhary

---

For the Appellant: Mr. Binit Chandra, Advocate

---

13 / 29.11.2021 Corrected certified copy of the judgment and decree has been received from the Family Court, Koderma and thereby, defect no. 1 stands removed.

2. Issue notice on the Respondent under Registered cover with A/D, Speed Post and Ordinary Process, for which requisites be filed within one week. Office to track the speed post-delivery.

(Aparesh Kumar Singh, J)

(Anubha Rawat Choudhary, J) Ranjeet/

 
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