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Sushant Choudhary vs The State Of Jharkhand
2021 Latest Caselaw 4430 Jhar

Citation : 2021 Latest Caselaw 4430 Jhar
Judgement Date : 25 November, 2021

Jharkhand High Court
Sushant Choudhary vs The State Of Jharkhand on 25 November, 2021
          IN        THE HIGH COURT OF JHARKHAND AT RANCHI
                                    Cr.M.P. No. 1877 of 2020

              Sushant Choudhary                            .....    ...    Petitioner
                                          Versus
              The State of Jharkhand                        .....   ...    Opposite Party
                                              with
                                    A.B.A. No. 2805 of 2020

              Sushant Choudhary                            .....    ...    Petitioner
                                          Versus
              The State of Jharkhand                        .....   ...    Opposite Party
                                 --------

CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

------

For the Petitioner : Mr. Nilesh Kumar, Advocate. For the State : Mr. Sanat Kumar Jha, A.P.P.

------

04/ 25.11.2021 Some judgments have been cited on behalf of O.P. No. 2.

Let these matters appear on 02.12.2021. Till the next date, interim order dated 01.10.2020 (in Cr.M.P. No. 1877 of 2020) shall remain in force.

(Sanjay Kumar Dwivedi, J.) Amitesh/-

 
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