Ajay Choudhary & Ors vs The Ranchi Municipal Corporation ...
2021 Latest Caselaw 4392 Jhar

                       IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                            W.P.(C) No. 2305 of 2020

               Ajay Choudhary & Ors.                                   ...   ... Petitioners
                                          -Versus-
               The Ranchi Municipal Corporation through its Municipal Commissioner & Ors.
                                                                    ... ... Respondents
                       CORAM: HON'BLE MR. JUSTICE RAJESH SHANKAR
                       For the Petitioners         : Mr. Ajit Kumar, Sr. Advocate
                       For the Resp. Nos. 1 to 3 : Mr. Prashant Kumar Singh, Advocate
                       For the Resp. Nos. 4 to 10 : Mr. Sumeet Gadodia, Advocate
                                                 -----

11/24.11.2021 The present case is taken up through video conferencing.

When the writ petition is called out, Mr. Ajit Kumar, learned senior counsel for the petitioners, prays for an adjournment to file compilation of judgments to be relied upon by him in support of his argument.

In view of the said prayer, put up this case on 13.12.2021 under the heading "For Admission".

Till then, the interim order 24.11.2020 shall continue.

(Rajesh Shankar, J.) Ritesh