Rajgir Ram vs The State Of Jharkhand
2021 Latest Caselaw 4361 Jhar

Citation : 2021 Latest Caselaw 4361 Jhar
Judgement Date : 23 November, 2021

Jharkhand High Court

Rajgir Ram vs The State Of Jharkhand on 23 November, 2021

             IN THE HIGH COURT OF JHARKHAND AT RANCHI

                             Cr. Revision No. 452 of 2003

             1.Rajgir Ram
             2. Bijay Sahu              ...     ...     ...    Petitioners
                                  Versus
            The State of Jharkhand      ...     ...     ...    Opp. Party
                                    ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioners : Mr. P.S. Dayal, Advocate For the Opp. Party : Mr. Abhay Kumar Tiwari, A.P.P.

4/23.11.2021

1. Arguments concluded.

2. Post this case for dictation of judgment on 24.11.2021.

(Anubha Rawat Choudhary, J.) Binit/

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