M/S Madhucon Projects Ltd. & Ors vs The Union Of India Through Cbi
2021 Latest Caselaw 4217 Jhar

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                IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             W.P.(Cr.) No. 154 of 2020

             M/s Madhucon Projects Ltd. & Ors.             ......    Petitioners
                                    Versus
             The Union of India through CBI                ......    Respondent

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CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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For the Petitioners : Mr. R.S. Mazumdar, Sr. Advocate Mr. Nishant Roy, Advocate For the UOI (CBI) : Mr. Rohit Sinha A.C. to A.S.G.I.

8/Dated: 16/11/2021 Mr. R.S. Mazumdar, learned senior counsel for the petitioners relied

on certain judgments on the point involved in this writ petition.

Mr. Rohit Sinha, leaned A.C. to A.S.G.I. submits that the matter

may kindly be taken up after two weeks to go through that judgments and to

assist the Court.

Post the matter after two weeks.

( Sanjay Kumar Dwivedi, J.) Satyarthi/