Suhas Godbole vs The State Of Jharkhand And Anr
2021 Latest Caselaw 2136 Jhar

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI

                               Cr. Rev. No. 953 of 2013

                      Suhas Godbole                       ...    ...     Petitioner
                                          Versus
                      The State of Jharkhand and Anr.
                                               ...      ...       Opposite Parties
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Ms. Pooja Kumari, Amicus Curiae For the Opp. Party No.2: Mr. Manish Kumar, Advocate For the Opp. Party - State: Mr. Shailesh Kumar Sinha, Advocate

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Through Video Conferencing

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13/30.06.2021 Heard Ms. Pooja Kumari, learned Amicus Curiae appearing on behalf of the petitioner.

2. Heard Mr. Manish Kumar, learned counsel appearing on behalf of the opposite party no.2.

3. Heard Mr. Shailesh Kumar Sinha, learned counsel appearing on behalf of the State.

4. Arguments concluded.

5. Judgment reserved.

(Anubha Rawat Choudhary, J.) Saurav