Citation : 2021 Latest Caselaw 2085 Jhar
Judgement Date : 28 June, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. Rev. No. 148 of 2014
Sukhdeo Manjhi and Anr. ... ... Petitioners
Versus
The State of Jharkhand and Anr.
... ... Opposite Parties
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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For the Petitioners : Mr. J.S. Singh, Advocate For the Opp. Party No.2: Mr. Saibal Mitra, Advocate For the Opp. Party - State: Mr. Manoj Kr. Mishra, Advocate
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Through Video Conferencing
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15/28.06.2021 Heard Mr. J.S. Singh, learned counsel appearing on behalf of the petitioners.
2. Heard Mr. Saibal Mitra, learned counsel appearing on behalf of the opposite party no.2.
3. Heard Mr. Manoj Kumar Mishra, learned counsel appearing on behalf of the opposite party - State.
4. Arguments concluded.
5. Judgment reserved.
(Anubha Rawat Choudhary, J.) Saurav
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