Gurmeet Kaur vs Jiya Lal Sahu & Another
2021 Latest Caselaw 2027 Jhar

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              M.A. No. 421 of 2016
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Gurmeet Kaur ... Appellant

-versus-

Jiya Lal Sahu & Another ... Respondents

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CORAM : HON'BLE MR. JUSTICE ANANDA SEN THROUGH VIDEO CONFERENCING

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For the Appellant : Mr. Rajiv Karan, Advocate For the Respondent : Mr. H.K. Singh, Advocate

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/ 23.06.2021 This case has been listed today. Irrespective of the heading, both the parties have argued the case at length to their full satisfaction.

I have heard the parties. Judgment is reserved.

(Ananda Sen, J.) Kumar