Arti @ Aarti @ Sukar Kumari & Others vs The State Of Jharkhand
2021 Latest Caselaw 2519 Jhar

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  Cr. Appeal (DB) No. 1013 of 2015

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Arti @ Aarti @ Sukar Kumari & others ... ... Appellants

Versus The State of Jharkhand ... ... Respondent

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CORAM : HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY : HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Appellants : Mr. Birendra Kumar, Advocate For the Respondents : Mr. Shekhar Sinha, P.P.

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8 /24.07.2021 Heard Mr. Birendra Kumar, learned counsel for the appellants and Mr. Shekhar Sinha, learned P.P. for the State.

List this case on 28.07.2021 under the heading 'For Judgment."

(Rongon Mukhopadhyay, J)

(Rajesh Kumar, J)

R. Shekhar