Citation : 2021 Latest Caselaw 2504 Jhar
Judgement Date : 23 July, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (S) No. 886 of 2021
......
5/23.07.2021 List this case after three weeks under the heading for Orders.
By which time, the respondents will inform this Court about the decision taken by them in view of the judgment passed by the Hon'ble Supreme Court.
(Ananda Sen, J) Mukund/-
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!