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Mr. Amit Kr. Verma vs Unknown
2021 Latest Caselaw 2162 Jhar

Citation : 2021 Latest Caselaw 2162 Jhar
Judgement Date : 1 July, 2021

Jharkhand High Court
Mr. Amit Kr. Verma vs Unknown on 1 July, 2021
                       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                        WP(S) No. 3804 of 2020
                                                   ------

CORAM: HON'BLE MR. JUSTICE ANANDA SEN.

Through: Video Conferencing.

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For the Petitioner(s): Mr. Amit Kr. Verma, Advocate. For respondent Nos. 3 and 4: Mr. Rupesh Singh, Advocate.

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04/01.07.2021: Respondents are directed to file counter affidavit bringing on record the judgment of Hon'ble Supreme Court of India as well as Judgment of this High Court on this issue.

List this case after six weeks.

       Anu/-.                                                            (ANANDA SEN, J.)
 

 
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