Citation : 2021 Latest Caselaw 435 Jhar
Judgement Date : 29 January, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr.A.(SJ) No. 206 of 2010
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Nand Kishore Singh @ Nankeshwar Singh & Ors. ..... Appellants
Versus The State of Jharkhand ..... Respondent
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CORAM: HON'BLE MR. JUSTICE RATNAKER BHENGRA
Through- Video Conferencing
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For the Appellants : Mr. Rishi Pallava, Advocate For the State : Mrs. Nehala Sharmin, APP
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09/Dated: 29/01/2021 Mr. Rishi Pallava, the learned counsel for the appellants as well as Mrs. Nehala Sharmin, the learned APP have completed their arguments.
Judgment is reserved.
( Ratnaker Bhengra, J.) Nibha/Madhav/-
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