For The vs Unknown
2021 Latest Caselaw 937 Jhar

Citation : 2021 Latest Caselaw 937 Jhar
Judgement Date : 24 February, 2021

Jharkhand High Court

For The vs Unknown on 24 February, 2021

IN TRE HIGH COURT OF JHARRHAND AT RANCS

(Criminal Agnellete Jurisdiction

Cr Appeal (OB) Na, 642 of 2072

 
 
  

elon 38 ie ees ot Kyepy of pre PLease
dea Raw u YESEGETN OF VILEARS

 

Bokara

Versus

« Stare of Tharkhand

CORAM : HON'RBLE MR. IUSTICE
HON BLE MROIUST

For the Appellant » Miy. Sania wun mar
For the Stat > Mrs. P riva SHES

Le
ane

 

 
 
  

Wee

Order No, U Dated: 34" Pebruary, 2621

Arguments of both sides heard,

Judgment is dictated ta the open Cou

Cr Appeal (DB No. 642 af 2O1S is allowed,

 

qadgment shall be kept in the or'

Sd

(Shree Chandrashekhar, J.

Ndi

(Ratnaker Bhengra, J}

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