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& Robilal Seren vs Unknown
2021 Latest Caselaw 896 Jhar

Citation : 2021 Latest Caselaw 896 Jhar
Judgement Date : 23 February, 2021

Jharkhand High Court
& Robilal Seren vs Unknown on 23 February, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI

'vate.
VHA,
MALLS,

Cr Appeal (DB) No. 310 of 2013
wih
for (dai) Appeal (DB) No. 297 of 2012

  
  

& Robilal Seren, son of Jovsar Soren,
fala, PO and District- Iamitara cass
da Cn AY DB) >
te Murnau, eat af wi

 

Versus

ny

 

CORAM : HON BLE MR. JUSTICE SHREK CH, ANDRASHERHAR

HON'BLE MR. JUSTICE RATNAKER BHENGRA

S. Banda jana Sinha, Advocate

RES } "yt

if

He. Sinha, Amicu

tha Spl. PP

$}

f

ay the Sante For the State . Priva Shy Hresl

Wee

Under No.l6/Dated: 23° February, 2071 Arguments of both sides heard. Judgment is dictated in the open Court,

Cr Appeal (OB) No. 310 of 261% and Cr (ail) Appeal ¢

" ti 5 PoP spit erassgsoget ka SPS au SR,

Phase be set ies £h mF PAP Teed SUS SEEN GB ENG OF

Self (Shree € hand 'ashekhar, 3)

{ Ratna ker Bhenera, d3

 
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