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Rekha Prev . « vs Unknown
2021 Latest Caselaw 727 Jhar

Citation : 2021 Latest Caselaw 727 Jhar
Judgement Date : 15 February, 2021

Jharkhand High Court

Rekha Prev . « vs Unknown on 15 February, 2021

INS THE HIGH COURT OF JHARKHAND AT RANCHI Criminal Revision So. 82 f af 2016

Rekha Prev . « Petitioner

"he State of Tharkhand & Others .... Opposite Partios

PThreugh VAC.

CORAM: HON'RBLE MR. GUSTICE SHREE CHANDRASHERHAR

'My. Ftendra Nath O >My. Vineet Kumar \

2A AS A A a

: ay, Advocate ashistha, APP

SXmelose Moe OFT Pragee' PSE Rakerans: THY? Order Neo OT! Dated: 13" Bebruany, 202)

xs

Mr. Hendra Nath Upadhyay. the learned counsel ive the

ctephose that 2 RE x USPS IT oo the Pape; ey eg ray anedlate Can .t Meee PF SiSEES TAL OF) CTYONOGUS Ya EMS PAS ISAPAeT ap PHORiS, GPL As

~y ;

anterfered with the judgment of conviction of appasite party nos.2 to 7

Mr. Vineet Kumar Vashistha, the learned APP appears for the

es be issued to apposite party nos.2 to 7 for which requisites under registered cover as well as ordmary process with A'D wi be fied within four weeks, Post this matter under the heading 'Admission' on 23.04.202)

Sakis (Shree Chandrashekhar.d)

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