Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Unknown vs 7/09.02.2021 Mr. Rahul Dev
2021 Latest Caselaw 634 Jhar

Citation : 2021 Latest Caselaw 634 Jhar
Judgement Date : 9 February, 2021

Jharkhand High Court

Unknown vs 7/09.02.2021 Mr. Rahul Dev on 9 February, 2021

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           W.P.(S) No. 4380 of 2013

                                    -------

07/09.02.2021 Mr. Rahul Dev, learned counsel for the

respondent-State referred to a judgment of Hon'ble Apex

Court passed in Civil Appeal No.4394 of 2010 dated

08.02.2021.

Put up this case on 03.03.2021 for further

hearing.

(Deepak Roshan, J.)

Fahim/-

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition