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Dhirendra Kumar Singh vs The State Of Jharkhand & Anr
2021 Latest Caselaw 4857 Jhar

Citation : 2021 Latest Caselaw 4857 Jhar
Judgement Date : 15 December, 2021

Jharkhand High Court
Dhirendra Kumar Singh vs The State Of Jharkhand & Anr on 15 December, 2021
         IN       THE HIGH COURT OF JHARKHAND AT RANCHI
                                Cr.M.P. No. 1738 of 2016
                                        with
                                 I.A. No. 1055 of 2019
         Dhirendra Kumar Singh                           ..... ... Petitioner
                                    Versus
      The State of Jharkhand & Anr.                     ..... ...    Opposite Parties
                                 --------

CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

------

For the Petitioner : Mr. Ajay Sah, Advocate. For the State : Mr. Vijoy Kumar Sah, A.P.P.

      For the O.P. No. 2         :        None.
                                 ------
04/ 15.12.2021      This petition has been heard through Video Conferencing in

view of the guidelines of the High Court taking into account the situation arising due to COVID-19 pandemic.

I.A. No. 1055 of 2019 has been filed for extension of the interim order dated 17.03.2017.

Learned counsel appearing for the petitioner submits that in support of the I.A., supplementary affidavit has also been filed. He submits that the concerned Court is proceeding in the matter, in view of the judgment passed by the Hon'ble Apex Court, in the case of Asian Resurfacing of Road Agency Pvt. Ltd. & Anr. Versus Central Bureau of Investigation, reported in (2018) 16 SCC 299.

On repeated calls, nobody has responded on behalf of O.P. No. 2.

With a view to give one opportunity to the O.P. No. 2, the prayer made in the I.A. is allowed.

Interim order dated 17.03.2017 is extended till the next date. The aforesaid interlocutory application stands allowed. Learned counsel appearing for the petitioner submits that another petition is pending before this Court for the same cause of action / FIR, which is numbered as Cr.M.P. No. 1761 of 2018.

Let the Cr.M.P. No. 1761 of 2018 be tagged with this criminal miscellaneous petition.

Let both these matters appear on 07.03.2022.

(Sanjay Kumar Dwivedi, J.) Amitesh/-

 
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