Niraj Gupta vs Rekha Gupta
2021 Latest Caselaw 4815 Jhar

                         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   Cr. Revision No. 1538 of 2018
                                         ....

Niraj Gupta .... Petitioner Versus Rekha Gupta .... Opp. Party ....

CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR

For the Petitioner : Mr. Rajesh Kumar, Adv.

                For the Opp. Party             :
                                               .....

04/14.12.2021            Learned counsel for the petitioner is directed to file an affidavit in pursuance

of the judgment of the Hon'ble Supreme Court reported in 2021 (2) SCC 324 in the case of Rajneesh Vrs. Neha & Anr.

Put up this case after four weeks.

(Rajesh Kumar, J.) Shahid/