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M/S. Kusum Gas Agency vs Union Of India & Others
2021 Latest Caselaw 4544 Jhar

Citation : 2021 Latest Caselaw 4544 Jhar
Judgement Date : 1 December, 2021

Jharkhand High Court
M/S. Kusum Gas Agency vs Union Of India & Others on 1 December, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
                 (Civil Writ Jurisdiction)
                W.P. (C) No. 6663 of 2011
                        ........

M/s. Kusum Gas Agency .... ..... Petitioner Versus Union of India & Others .... ..... Respondents WITH W.P. (C) No. 3952 of 2011 ........

M/s Tara Enterprises .... ..... Petitioner Versus Union of India & Others .... ..... Respondents WITH W.P. (C) No. 6496 of 2011 ........

M/s. S.K. Gas Services .... ..... Petitioner Versus Union of India & Others .... ..... Respondents

CORAM: HON'BLE MR. JUSTICE KAILASH PRASAD DEO (Through : Video Conferencing) ............

For the Petitioners : Mr. Rupesh Singh, Advocate. For the Respondent/IOC : Mr. Rahul Lamba, Advocate.

........

11/01.12.2021.

On the joint prayer of the parties, let these cases be listed on 13.12.2021.

In the meantime, parties are directed to exchange their pleadings, if not done till date and the judgment relied by the parties shall also be exchanged and copy of said judgments shall also be sent to this Court by 10.12.2021.

(Kailash Prasad Deo, J.) Sunil/-

 
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