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/05.04.2021 Mr. Ashutosh Anand vs Unknown
2021 Latest Caselaw 1616 Jhar

Citation : 2021 Latest Caselaw 1616 Jhar
Judgement Date : 5 April, 2021

Jharkhand High Court
/05.04.2021 Mr. Ashutosh Anand vs Unknown on 5 April, 2021
            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                    M.A. No. 340 of 2016
                                           ......

0/05.04.2021 Mr. Ashutosh Anand, learned counsel submits that he will appear in this case on behalf of the Insurance Company.

He is directed to file 'Vakalatnama' in this case. Counsel for the appellant will transmit two copies of the memo of appeal alongwith the impugned judgment to Mr. Ashutosh Anand.

List this appeal after four weeks.

(Ananda Sen, J) Mukund/-

 
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