M/S A. N. Builders vs Ut Of J&K And Ors
2026 Latest Caselaw 940 J&K

Jammu & Kashmir High Court

M/S A. N. Builders vs Ut Of J&K And Ors on 18 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                           Sr. No. 13
     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

WP(C) No. 2931/2024


M/S A. N. Builders                                         .... Petitioner(s)

                         Through:-   None.


                   V/s

UT of J&K and Ors.                                       .....Respondent(s)

                         Through:-   Ms. Pallavi Sharma, Advocate vice
                                     Mr. Ravinder Gupta, AAG.

CORAM : HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                 ORDER

18.02.2026

1. Learned counsel for the respondents submits that the matter cannot be settled through mediation.

2. Adjourned.

3. List on 21.04.2026.

(Rajnesh Oswal) Judge JAMMU 18.02.2026 NEHA-1