Inderjeet Singh vs Ut Of J&K And Ors
2026 Latest Caselaw 939 J&K

Citation : 2026 Latest Caselaw 939 J&K
Judgement Date : 18 February, 2026

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Jammu & Kashmir High Court

Inderjeet Singh vs Ut Of J&K And Ors on 18 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                           Sr. No. 12
     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

WP(C) No. 2907/2024


Inderjeet Singh                                               .... Petitioner(s)

                         Through:-   None.


                   V/s

UT of J&K and Ors.                                          .....Respondent(s)

                         Through:-   None.

CORAM : HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                  ORDER

18.02.2026

1. Petitioner to take steps for the service of the respondents.

2. Adjourned.

3. List on 10.03.2026.

(Rajnesh Oswal) Judge JAMMU 18.02.2026 NEHA-1

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