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Building Operation Controlling vs Vinod Kumar
2026 Latest Caselaw 917 J&K

Citation : 2026 Latest Caselaw 917 J&K
Judgement Date : 18 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Building Operation Controlling vs Vinod Kumar on 18 February, 2026

Author: Rajnesh Oswal
Bench: Rajnesh Oswal
                                           Sr. No. 04
     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

OWP No. 2131/2018


Building Operation Controlling                               .... Petitioner(s)
Authority, Jammu

                         Through:-   None.


                   V/s

Vinod Kumar                                                .....Respondent(s)

                         Through:-   None.

CORAM : HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                 ORDER

18.02.2026

1. There is already an order that this case does not admit of a scope for mediation.

2. Adjourned.

3. List on 20.04.2026.

(Rajnesh Oswal) Judge JAMMU 18.02.2026 NEHA-1

 
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