Shadi Lal vs Ut Of J&K & Ors
2026 Latest Caselaw 879 J&K

Jammu & Kashmir High Court

Shadi Lal vs Ut Of J&K & Ors on 17 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                Sr. No. 03
                          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                          AT JAMMU

                  WP(C) No. 2526/2024 c/w
                  OWP No. 661/2018
                  OWP No. 1034/2018


                  Shadi Lal                                                      .... Petitioner(s)

                                              Through:-   None.


                                        V/s

                  UT of J&K & Ors.                                             .....Respondent(s)

                                              Through:-   Ms. Sagira Jaffar, Advocate vice
                                                          Ms. Monika Kohli, Sr. AAG.

                  CORAM : HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                      ORDER

17.02.2026

1. Learned counsel for the respondents submits that the matter cannot be settled through mediation.

2. Adjourned.

3. List on 20.04.2026.

(Rajnesh Oswal) Judge JAMMU 17.02.2026 NEHA-1