Union Territory Of J And K And vs Abdul Majeed Dar
2026 Latest Caselaw 846 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Union Territory Of J And K And vs Abdul Majeed Dar on 17 February, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                       S. No. 04
                                                                                       Regular Cause List

                           IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR

                                                         WP(C) 238/2026
                                                         CM(587/2026)
                         UNION TERRITORY OF J AND K AND
                         OTHERS                                                ...Petitioner(s)/Appellant(s)
                         Through: Mr. Faheem Nissar Shah, GA

                                                                Vs.
                           ABDUL MAJEED DAR
                                                                               ...Respondent(s)
                         Through:

                         CORAM:
                                    HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
                                    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE

                                                             ORDER

17.02.2026

Issue notice to the respondents returnable within a period of four weeks. Requisite steps for the same within a period of one week. List on 30.03.2026.

Meanwhile, record be summoned from the Tribunal.

                                                   (SHAHZAD AZEEM)           (SINDHU SHARMA)
                                                           JUDGE                           JUDGE
                    SRINAGAR
                    17.02.2026
                    "Imtiyaz"