Union Of India And Ors vs Anwar Ul Islam Shaheen And Anr
2026 Latest Caselaw 366 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Union Of India And Ors vs Anwar Ul Islam Shaheen And Anr on 5 February, 2026

Author: Rahul Bharti

Bench: Rahul Bharti

                                                               79
                                                               Regular



             HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT SRINAGAR
                                RFA 58/2024 CM(4780/2024).

      UNION OF INDIA AND ORS.
                                                               ...Petitioner(s)
              Through:    None.

                                           VERSUS
      ANWAR UL ISLAM SHAHEEN AND ANR.
                                                              ...Respondent(s)
              Through:    Mr. Ibrahim Mehraj, Advocate.

CORAM:
              HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE.
                                      ORDER

05.02.2026

Matter on morning mention taken up during time reserved

for mentioned cases, but adjourned due to paucity of time.

List on 19th February, 2026, with liberty to mention.

(RAHUL BHARTI) JUDGE

SRINAGAR 05.02.2026 Bisma Jan.