Mushtaq Ahmad Sheikh vs Union Of India And Ors
2026 Latest Caselaw 335 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mushtaq Ahmad Sheikh vs Union Of India And Ors on 5 February, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                         S. No. 14            2021:JKLHC-SGR:9043
                                                         Regular Cause List
   IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR

                             SWP No. 1935/2015

Mushtaq Ahmad Sheikh                             ...Appellant/Petitioner(s)

Through: None
                                    Vs.

Union of India and Ors.                                   ...Respondent(s)

Through: Mr. T. M. Shamsi, DSGI with
         Ms. Rehana Qayoom, Advocate
CORAM:
        HON'BLE MS JUSTICE SINDHU SHARMA, JUDGE
        HON'BLE MR JUSTICE SHAHZAD AZEEM, JUDGE
                                ORDER

05.02.2026 Record, as directed vide order dated 27.03.2025 has not been received. Registry to ensure its production by the next date of hearing.

List on 02.04.2026.

                (SHAHZAD AZEEM)                  (SINDHU SHARMA)
                        JUDGE                             JUDGE

 SRINAGAR
 05.02.2026
 Manzoor