Rajan Jain vs Ut Of J&K
2026 Latest Caselaw 276 J&K

Jammu & Kashmir High Court

Rajan Jain vs Ut Of J&K on 2 February, 2026

                                                                     Sr. No. 26


                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT JAMMU

                                                   Bail App No.340/2025

Rajan Jain                                            ....Petitioner/Appellant(s)

                    Through :- Mr. Ajay Vaid, Adv.

          V/s

UT of J&K                                                      ....Respondent(s)


                    Through :- Mr. P. D. Singh, Dy. AG

Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                    ORDER

02.02.2026

Learned counsel for the respondents seeks and is granted week's time to

file reply.

List on 18.02.2026.

Meanwhile, interim direction to continue.

(Rajesh Sekhri) Judge

JAMMU 02.02.2026.

Paramjeet