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Satpaul vs Jyoti Devi
2026 Latest Caselaw 1076 J&K

Citation : 2026 Latest Caselaw 1076 J&K
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Satpaul vs Jyoti Devi on 23 February, 2026

                                                                  Serial No. 157

   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                AT JAMMU

CM(M) 238/2025, CM(5293/2025)
c/w CM(M) 237/2025, CM(5292/2025)

Satpaul                                           .....Appellant(s)/Petitioner(s)


                        Through: None
                  vs
Jyoti Devi                                                  ..... Respondent(s)
                        Through: None

CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                   ORDER

(23.02.2026)

Due to sad demise of Shri Madan Mohan Baru, Advocate, the members of the Bar have abstained from the appearance.

Adjourned awaiting appearance of the parties. List on 06.05.2026.

(M A CHOWDHARY) JUDGE

Jammu 23.02.2026 Bir*

 
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