Rajeshwar Sabharwal vs Ut Of J&K And Anr
2026 Latest Caselaw 1027 J&K

Citation : 2026 Latest Caselaw 1027 J&K
Judgement Date : 20 February, 2026

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Jammu & Kashmir High Court

Rajeshwar Sabharwal vs Ut Of J&K And Anr on 20 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                        Serial No. 28

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                     AT JAMMU
           CRM(M) No. 389/2025
           c/w
           CRM(M) No. 950/2025
           CRM(M) No. 1070/2025

           Rajeshwar Sabharwal                                       .....Appellant(s)/Petitioner(s)
                                          Through: Mr. Amit Gupta, Sr. Advocate with
                                                   Mr. Sumit Moza, Advocate
                                                   Mr. Mohd. Latief Malik, Advocate
                                                   Mr. M. K. Sharma, Advocate
                                     vs
           UT of J&K and anr.                                                   ..... Respondent(s)
                                          Through: Ms. Sagira Jaffer, Advocate vice
                                                   Mrs. Monika Kohli, Sr. AAG
                                                   Mr. Ajay Bakshi, Advocate
           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                       ORDER

20.02.2026

1. Investigating Officer, Inspector Rajinder Sharma is present in person.

He submits that new facts have emerged during the investigation, which are required to be investigated, as such, he will require more time to conclude the investigation.

2. Time is granted.

3. Last and final opportunity is granted to the accused respondent to file reply in CRM(M) No. 1070/2025, failing which, right to file reply shall stand closed. Last opportunity is also granted to the respondents to file response in CRM(M) No. 950/2025.

4. Investigating Officer to remain present before the Court on the next of hearing.

5. List on 27.03.2026.

(RAJNESH OSWAL) JUDGE

Jammu 20.02.2026 Neha-II