Ut Of J&K And Others vs Balvinder Singh
2025 Latest Caselaw 2360 J&K

Jammu & Kashmir High Court

Ut Of J&K And Others vs Balvinder Singh on 14 October, 2025

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                    Serial No. 45

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                  AT JAMMU
           WP(C) No. 1688/2025
           CM No. 3862/2025

           UT of J&K and others                                 .....Appellant(s)/Petitioner(s)
                                         Through: Ms. Monika Kohli, Sr. AAG.
                                    vs
           Balvinder Singh                                                ..... Respondent(s)
                                         Through: Mr. Sachin Sharma, Advocate
                                                  Mr. Anuj Dewan Raina, Advocate.

           Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
                  HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE
                                                    ORDER

14.10.2025

1. Heard.

2. Reserved for Judgment.

                                           (SANJAY PARIHAR)        (SANJEEV KUMAR)
                                                    JUDGE                  JUDGE
           Jammu
           14.10.2025
           Sahil Padha